Nageswar Sethi & Another vs State Of Orissa
2021 Latest Caselaw 11913 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRREV No. 143 of 2000

                 Nageswar Sethi & Another         ....               Petitioners
                                                Mr. Debashis Sarangi, Advocate

                                           Versus
                 State of Orissa                 ....           Opposite Party
                                          Mr. Sibani Shankar Pradhan, A.G.A.


                           CORAM:
                           JUSTICE SAVITRI RATHO

                                           ORDER

Order No.                                 18.11.2021

   10.      1.        This matter is taken up through hybrid mode.

2. Heard Mr. Debashis Sarangi, learned counsel for the petitioner and Mr. Sibani Shankar Pradhan, learned Addl. Government Advocate for the State.

3. Hearing is concluded and Judgment is reserved.

......................... (Savitri Ratho) Judge Sukanta