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Kanika Furniture Pvt. Ltd vs Joint Commissioner Of Commercial
2021 Latest Caselaw 11874 Ori

Citation : 2021 Latest Caselaw 11874 Ori
Judgement Date : 17 November, 2021

Orissa High Court
Kanika Furniture Pvt. Ltd vs Joint Commissioner Of Commercial on 17 November, 2021
                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No.7754 of 2010


                Kanika Furniture Pvt. Ltd.                  ....            Petitioner
                                                        Mr. Ch. S. Mishra, Advocate

                                           -versus-
                Joint Commissioner of Commercial            .... Opp. Parties
                Taxes, Balasore Range, Balasore &
                another
                                                                  Mr. S. S. Padhy
                                          Additional Standing Counsel (CT & GST)


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A.K. MOHAPATRA

                                              ORDER

Order No. 17.11.2021

04. 1. Awaiting the judgment of the Full Bench in W.P.(C) No.16957 of 2009, this writ petition stands adjourned sine die.

2. Interim order passed earlier shall continue.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu

 
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