State Of Odisha And Others vs Sambhu Bhusan Jally And Others
2021 Latest Caselaw 11591 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No. 34999 of 2020

        State of Odisha and Others           ......                 Petitioners
                                                           Mr. M.K.Khuntia, AGA
                                        -versus-
        Sambhu Bhusan Jally and Others       ......                  Opposite Parties
                                                           Mr. K.C.Sahu, Advocate

                                CORAM:
                                JUSTICE C.R. DASH
                                JUSTICE BISWANATH RATH

                                        ORDER

11.11.2021 Order No.

02. 1. This matter is taken up through hybrid mode.

2. Heard.

3. List this matter next week along with W.P. (C) No. 34993 of 2020 for final disposal.

4. Mr. M.K.Khuntia, learned Additional Government Advocate is directed to enlighten us whether the judgment passed by the Division Bench of this Court in W.P. (C) No. 37783 of 2020 in respect of Sweepers of Health Department of Puri District can be held to be a decision covering this Case.

                                                        (C.R. Dash)
                                                           Judge

                                                       (Biswanath Rath)
Dhal                                                        Judge