Smt. G. Lakshmi & Others vs S. Eramma
2021 Latest Caselaw 11345 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       RSA NO.20 OF 2017

                  Smt. G. Lakshmi & Others               ....           Appellants
                                                     Mr. U.Ch. Patnaik, Advocate

                                               -versus-
                  S. Eramma                               ....          Respondent


                           CORAM:
                           MR. JUSTICE D.DASH
                                             ORDER

05.11.2021 Order No.

06. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

Upon hearing Mr. G.M. Rath, learned counsel for the Appellants and on going through the judgments passed by the courts below as also all the developments as pointed out in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission; this Court feels inclined to issue notice to the Respondents by registered post with A.D. Steps be taken by Wednesday (10.11.2021). In that event noticed be issued, fixing a short returnable date.

List this matter on 14th December, 2021.

(D. Dash), Judge.

Aks