WPC(OAC)/2272/2015
2021 Latest Caselaw 6413 Ori

                             W.P.C.(OAC) No.2272 of 2015




02.   21.06.2021                 This   matter           is    taken    up   through   Video
                   Conferencing mode.
                                 Heard Mr.L.K.Mohanty, learned counsel for the
                   petitioners-applicants and Mr.Panigrahi, learned Counsel for
                   the State-respondents.
                                 A fair statement is made by Sri Mohanty,
                   learned counsel for the petitioners-applicants that the case of
                   this nature involving similarly situated persons have already
                   been disposed of by the State Administrative Tribunal in
                   favour of applicants therein in disposal of O.A. No.1106(c) of
                   2015 but however there is challenge to the above judgment
                   of the Tribunal by the State Authority, which is pending
                   before the Division Bench of this Court by way of W.P.(C)
                   No.29224 of 2020.
                                 For the opinion of this Court and for the
                   pendency of this Writ Petition involving same dispute for the
                   decision of the Division Bench involving Tribunal judgment,
                   this matter should await the outcome in W.P.(C) No. 29224
                   of 2020. The Registry is directed to keep a watch of the
                   W.P.(C) No. 29224 of 2020 and list this matter accordingly.
                                 Liberty      is    also      granted   to   Mr.L.K.Mohanty,
                   learned    counsel   for        the   petitioners-applicants    and   Mr.
                   Panigrahi, learned ASC for the State for making attempt in
                   listing this matter immediately after disposal of the W.P.(C)
                   No.29224 of 2020.

                                                                  ..................................
                                                                   Biswanath Rath, J.

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