Tangudu Janardhan Rao vs Madhuritha Rath & Others
2021 Latest Caselaw 7088 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    RSA No.377 of 2012


                  Tangudu Janardhan Rao                   ....           Petitioner
                                                          Mr. S.S. Rao, Advocate

                                          -versus-
                  Madhuritha Rath & Others                ....      Opposite Party


                           CORAM:
                           MR. JUSTICE D.DASH
                                           ORDER

13.07.2021 Order No.

02. This matter is taken up by video conferencing mode.

Heard Mr. S.S. Rao, learned counsel for the Appellant in the matter of admission of this Appeal. Perused the judgments passed by the courts below.

Hearing is concluded.

Judgment is delivered as per separate sheets enclosed. The Appeal stands dismissed.

(D. Dash) Judge

Aks