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CRLMC/2072/2010
2021 Latest Caselaw 506 Ori

Citation : 2021 Latest Caselaw 506 Ori
Judgement Date : 13 January, 2021

Orissa High Court
CRLMC/2072/2010 on 13 January, 2021
                                   CRLMC No.2072 of 2010




16.   13.01.2021           In the wake of the pandemic Covid-19, the case is taken up

                   through C.V.

                           Heard the learned counsel for the petitioners and the

                   learned counsel for the opposite party.

                           Hearing concluded and order/judgment is reserved.



                                                              ..................

S.Pujahari, J

DA

 
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