MATA/38/2020
2021 Latest Caselaw 273 Ori

Citation : 2021 Latest Caselaw 273 Ori
Judgement Date : 7 January, 2021

Orissa High Court

MATA/38/2020 on 7 January, 2021

                                       MATA No.38 of 2020




04.     07.01.2021                This matter is taken up through video conferencing
                     mode because of COVID-19 pandemic.
                                  Mr. A. Pattnaik, learned counsel for the appellant
                     submits that the same impugned judgment has been assailed in
                     MATA No.104 of 2020.
                                  Hence, list this matter on 28.01.2021 along with MATA
                     No.104 of 2020.



                                                             ........................
                                                             S.K. Mishra, J.

........................ Savitri Ratho, J.

Rohit

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