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Gyanaranjan Tripathy & Others vs L.A.O. Cum Z.O.
2021 Latest Caselaw 12910 Ori

Citation : 2021 Latest Caselaw 12910 Ori
Judgement Date : 15 December, 2021

Orissa High Court
Gyanaranjan Tripathy & Others vs L.A.O. Cum Z.O. on 15 December, 2021
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                               LAA No. 13 of 2021


            Gyanaranjan Tripathy & Others     ....           Appellants
                                     Mr.M. Balakrishna Rao, Advocate


                                      -versus-
            L.A.O. cum Z.O., L.A. Officer,          ....           Respondent
            Zone-III, Rengali Right Canal
            Systems

                                                      Mr. G.N. Routa, ASC

                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

15.12.2021

I.A. No.112 of 2021 & I.A. No.113 of 2021 Order No.

03. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard.

3. Considering the submissions made and on going through the averments taken in the petition, prayers as advanced therein are allowed.

4. The I.As. are accordingly disposed of.

(D. Dash) Judge P.T.O.

// 2 //

ORDER 15.12.2021

LAA No.13 of 2021 Order No.

04. 1. Learned counsel for the State prays for grant of time to take instruction as to if the judgment/award passed in L.A. Misc. Case No.146 of 2007 in respect of the compensation has been paid to the claimants or an Appeal has been filed.

2. Prayer being allowed; it is directed that the matter be listed on 13th January, 2022.

(D. Dash) Judge

Himansu

 
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