Mahendra Mandal vs Baina Dhada & Others
2021 Latest Caselaw 12715 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                              R.S.A. No.178 of 2002
            Mahendra Mandal                       ....          Appellant
                                        M/s. Maheswar Mohanty, Advocate


                                        -versus-
            Baina Dhada & Others                    ....       Respondents
                                                         Mr. Bibudhendra
                                                         Swain, Advocate


                      CORAM:
                      MR. JUSTICE D.DASH
                                        ORDER

11.12.2021

I.A. No.1003 of 2019 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Learned counsel for the Petitioners does not want to press this application.

3. The I.A. is accordingly dismissed.

(D. Dash) Judge ORDER 11.12.2021 R.S.A. No.178 of 2002 Order No.

05. 1. Heard learned counsel for the Appellant and learned counsel for the Respondents.

2. Hearing is concluded.

3. Judgment is reserved.

(D. Dash) Judge // 2 //

Himansu