Suchitra Mohanty @ Mohapatra vs State Of Odisha And Others
2021 Latest Caselaw 12607 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                        W.P.(C) No. 27367 of 2020

Suchitra Mohanty @ Mohapatra        .....                           Petitioners
and others
                                                 Mr. B.S. Tripathy, Advocate
                                    Vs.
State of Odisha and others          .....                     Opposite parties

                                                  Mr. B.P. Tripathy, AGA &
                                            Mr. P. Behera, Standing Counsel
                                                   for Transport Department

             CORAM:
                 DR. JUSTICE B.R. SARANGI

                                        ORDER

07.12.2021

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. B.S. Tripathy, learned counsel for the petitioners, Mr. B.P. Tripathy, learned AGA and Mr. P. Behera, learned Standing Counsel for Transport Department.

3. Hearing is concluded. Judgment is reserved.

Arun                                          (DR. B.R. SARANGI)
                                                    JUDGE