Senior Branch Manager vs Kumari Lopamudra Debadarshini
2021 Latest Caselaw 12510 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         RSA No.96 of 2016
                  Senior Branch Manager, LIC of India, ....           Appellants
                  Phulbani Branch, Phulbani, Dist.-
                  Kandhamal and another
                                                      Mr. P.R. Barik, Advocate
                                            -versus-
                  Kumari Lopamudra Debadarshini          ....       Respondents
                  Sahu and another
                          Mr. S.K. Dwibedi, Advocate for Respondent Nos.1 & 2
                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

04.12.2021 Order No. M.C. No.257 of 2016

05. 1. In view of the Office note, the Misc Case has become infructuous and is disposed of accordingly.

RSA No.96 of 2016 & M.C. No.258 of 2016

2. The power filed by Mr. S. K. Dwibedi, learned counsel, for Respondent Nos.1 and 2 is accepted.

3. A copy of the appeal memo along with impugned judgments be served on Mr. Dwibedi within a period of three working days.

4. List this matter on 17th December, 2021 along with I.A. No.872/2018.

( B.P. Routray) Judge

B.K. Barik