Citation : 2021 Latest Caselaw 12442 Ori
Judgement Date : 3 December, 2021
IN THE HIGH COURT OF ORISSA AT CUTTACK
RSA NO.170 OF 2009
Anantaram Patel .... Appellant
M/s. K. Mohapatra, Advocate
-versus-
Swarnalata Patel & Others .... Respondents
CORAM:
MR. JUSTICE D.DASH
ORDER
03.12.2021 Order No.
03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. Upon hearing learned counsel for the Appellant and on going through the judgments passed by the courts below as also all the developments as pointed out in order to make an endeavour for disposal of this Appeal at the stage of hearing on admission; this Court feels inclined to issue notice to the Respondent No.1 by registered post with A.D. Steps be taken within a week hence. In that event noticed be issued, fixing a short returnable date.
3. List this matter in the week commencing 7th February, 2022.
(D. Dash), Judge.
Himansu
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