Dileswar Naik vs Unknown
2021 Latest Caselaw 12331 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CONTC NO.6680 OF 2021

                 Dileswar Naik                            ....          Petitioner

                                                         Mr. M. Basu, Advocate

                                             -versus-

                 Ranjan Chopra, IAS                       ....             Opp.party

                                     Mr. R.N.Mishra, Addl. Govt. Advocate.


                         CORAM:
                         JUSTICE M.S.SAHOO
                                           ORDER

01.12.2021 Order No. 1 This matter is taken up through hybrid mode.

Heard Mr. Basu, learned counsel for the petitioner and Mr. Mishra, learned Additional Government Advocate for the State.

The petitioner in the writ petition alleges non- compliance of the judgment dated 01.09.2021 passed by this Court in W.P.(C) No.25241 of 2021.

Mr. Mishra, learned Additional Government Advocate for the State prays for three weeks time to obtain instruction in the matter.

List this matter three weeks after.

( M.S.Sahoo) Judge

Gs