Netaji Bhoi vs Bijaya Laxmi Behera @ Bhoi
2021 Latest Caselaw 8714 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             RPFAM No.125 of 2019

              Netaji Bhoi                             ....       Petitioner

                                   Mr. M.Mishra,
                                   Advocate

                                          -versus-
              Bijaya laxmi Behera @ Bhoi ....                   Opp. Party
                              Mr. D.P.Dhal,
                              Advocate

                                  CORAM:
                         JUSTICE BISWAJIT MOHANTY
                                    ORDER

Order No. 19.08.2021

11. This matter is taken up through video conferencing mode.

Heard Mr.Manoranjan Mishra, learned counsel for the petitioner and Mr.Durga Prasad Dhal, learned counsel appearing for opposite party.

Hearing is concluded.

Judgment is reserved.

Kishore ( Biswajit Mohanty) Judge