Great Eastern Shipping Company ... vs Union Of India And Others
2021 Latest Caselaw 8589 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                               W.P.(C) No.4 of 2013



                 Great Eastern Shipping Company Ltd. ....                Petitioners
                 and another
                                                   Mr. R. Shah, Senior Advocate
                                            -versus-
                 Union of India and Others                ....     Opposite Parties
                                       Mr. P.K. Parhi, Assistant Solicitor General
                                                               For Union of India
                                         Mr. Subash Chandra Mohanty, Advocate
                                     For Central Excise, Customs and Service Tax


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE B.P. ROUTRAY


                                           ORDER

Order No. 16.08.2021

14. 1. Hearing is concluded and judgment reserved.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.