Premlal Panda vs Panchanan Panda
2021 Latest Caselaw 8588 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                W.A. No. 61 of 2006



                 Premlal Panda                           ....            Appellant
                                                   Mr. Sidharth Mishra, Advocate
                                            -versus-
                 Panchanan Panda                         ....          Respondent
                                           Mr. Satyanarayan Mohapatra, Advocate


                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE B.P. ROUTRAY


                                            ORDER

Order No. 16.08.2021

06. 1. Hearing is concluded and judgment reserved.

2. Learned counsel for both the parties are permitted to file their respective written note of arguments within one week.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge S.K. Jena/P.A.