Shri. Rakesh Kumar Sarmah vs . North East Centre For Technology
2024 Latest Caselaw 95 Meg

High Court of Meghalaya

Shri. Rakesh Kumar Sarmah vs . North East Centre For Technology on 1 March, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.16
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG

WP(C). No. 420 of 2022
                                              Date of Order :01.03.2024

Shri. Rakesh Kumar Sarmah       Vs.   North East Centre for Technology
                                      Application & Reach (NECTAR) &
                                      Ors.
Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :     Mr. B.A.Wanswett, Adv. vice
                                      Ms. P.D.B.Baruah, Sr. Adv.

For the Respondent(s)           :     Dr. N.Mozika, DSGI with

Ms. S.Rumthao, Adv.

Bullet points have been submitted by the learned counsel for the parties.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 01.03.2024 "Samantha PS"