Shri Edwin Kyndait & Anr. vs . Shri Donush Siangshai
2024 Latest Caselaw 136 Meg

High Court of Meghalaya

Shri Edwin Kyndait & Anr. vs . Shri Donush Siangshai on 14 March, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 04
Regular List
                      HIGH COURT OF MEGHALAYA
                            AT SHILLONG
SA No. 2 of 2023
                                            Date of Order: 14.03.2024

Shri Edwin Kyndait & Anr.                Vs.    Shri Donush Siangshai

Coram:
                 Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Appellant(s)         :     Mr. T.T. Diengdoh, Sr. Adv.
                                   Mr. C.C.T. Sangma, Adv.

For the Respondent(s)        :     Ms. B.S. Goyal, Adv. with

Mr. S. Thapa, Adv.

Mr. T.T. Diengdoh, learned Senior counsel assisted by Mr. C.C.T Sangma, learned counsel for the appellants submits that the bullet points has been filed.

Mr. S. Thapa, learned counsel for the respondent submits that the bullet points, will be filed in the course of the day.

Accordingly, the hearing is concluded. Judgment reserved.

JUDGE

Meghalaya 14.03.2024 "V. Lyndem-PS"