Shri. Babul Ryntathiang vs The Khasi Hills Autonomous District ...
2024 Latest Caselaw 110 Meg

High Court of Meghalaya

Shri. Babul Ryntathiang vs The Khasi Hills Autonomous District ... on 5 March, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.38
 Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

MC[WP(C)]. No. 224 of 2023 in
WP(C). No. 377 of 2023

                                            Date of Decision :05.03.2024

1.    Shri. Babul Ryntathiang,
      Son of Smti. B. RYntathiang,
      Resident of Umsning Patarim,
      Mylliem Syiemship,
      Ri-Bhoi District, Meghalaya
                                                            ::: Petitioner
                  -Vs-

1.    The Khasi Hills Autonomous District Council,
      Represented by the Secretary, Executive Committee,
      East Khasi Hills District, Shillong.

2.    The Dy. Chief Executive Member,
      In-charge Elaka,
      Khasi Hills Autonomous District Council.

3.    Syiem of Mylliem,
      Hima Mylliem Syiemship
      Represented by Chief Having its office
      in Mawkhar Shillong-1, East Khasi Hills District,
      Meghalaya.

4.    Syiem Raid Mawbuh,
      Mylliem Syiemship,
      Ri-Bhoi District, Meghalaya.

5.    Myntri of Mylliem Syiemship having its
      Office at Mawkhar.
 6.      Shri. Vicky Mylliemngap,
        Acting Headman of Umsning
        Dorbar Shnong Umsning Patarim,
        Ri-Bhoi District, Meghalaya.
                                                   ::: Respondents

7. Umsning Town Durbar, Umsning, Ri-Bhoi District, Meghalaya.

::: Proforma Respondent.

Coram:

Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:

For the Petitioner/Applicant(s) : Mr. H.L.Shangreiso, Sr. Adv. with Ms. E.Wanniang, Adv.

For the Respondent(s) : Ms. C.Nongkhlaw, Adv. vice Mr. V.G.K.Kynta, Sr. Adv. for R 1 & 2. Mr. W.Jyrwa, Adv. for R 3.

In view of the judgment and order dated 05-03-2024, passed in WP(C). No. 377 of 2023, this Misc. case also stands disposed of.

Judge

Meghalaya 05.03.2024 "Samantha PS"