Smti Faluda Biswas vs . State Of Meghalaya & Ors.
2024 Latest Caselaw 376 Meg

Citation : 2024 Latest Caselaw 376 Meg
Judgement Date : 6 June, 2024

High Court of Meghalaya

Smti Faluda Biswas vs . State Of Meghalaya & Ors. on 6 June, 2024

 Serial No. 05
 Regular List



                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

WP(C) No. 287 of 2014
                                                Date of Order: 06.06.2024
Smti Faluda Biswas                     Vs.      State of Meghalaya & Ors.
Coram:
                 Hon'ble Mr. Justice B. Bhattacharjee, Judge

Appearance:
For the Petitioner/Appellant(s)   :    Mr. K. Paul, Sr. Adv. with
                                       Ms. B. Kharwanlang, Adv.

For the Respondent(s)             :    Mr. S. Sengupta, Addl. Sr. GA.(R.1-8)

Mr. S. Dey, Adv. (R-9) Mr. B. Khyriem, Adv. (R.10-14)

Hearing concluded. Judgment reserved.

Judge

Meghalaya 06.06.2024 "N.Swer, Stenographer, Gr-II"

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