Ajit Paul vs . State Of Meghalaya & Ors
2024 Latest Caselaw 594 Meg

High Court of Meghalaya

Ajit Paul vs . State Of Meghalaya & Ors on 27 August, 2024

Author: H.S. Thangkhiew

Bench: H.S. Thangkhiew

Serial No.01
Regular List                 HIGH COURT OF MEGHALAYA
                                    AT SHILLONG

        WA No.33/2024
                                                       Date of order: 27.08.2024
        Ajit Paul                  Vs.            State of Meghalaya & ors
        Coram:
               Hon'ble Mr. Justice H.S. Thangkhiew, Chief Justice (Acting)
               Hon'ble Mr. Justice B. Bhattacharjee, Judge
        Appearance:
        For the Appellant       : Mr. H.L. Shangreiso, Sr.Adv with
                                  Ms. E. Wanniang, Adv
        For the Respondents : Mr. N.D. Chullai, AAG with

Ms. Z.E. Nongkynrih, GA Ms. A. Paul, Sr.Adv with Mrs. R. Dutta, Adv for R/3-5 Mr. S. Sen, Adv for R/6 Mr. S.P. Mahanta, Sr.Adv with Mr. M. Lyngdoh, Adv for R/7 This matter though reserved for judgment has been listed today for clarification.

The matter being clarified and hearing concluded. Judgment reserved.

(B. Bhattacharjee) (H.S. Thangkhiew) Judge Chief Justice (Acting)

Meghalaya 27.08.2024 "Sylvana PS"