Shri. Diwan A. Sangma & Anr. vs . The Chief Executive Member,
2024 Latest Caselaw 579 Meg

High Court of Meghalaya

Shri. Diwan A. Sangma & Anr. vs . The Chief Executive Member, on 23 August, 2024

Author: W. Diengdoh

Bench: W. Diengdoh

      Serial No. 13
      Regular List


                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

WP(C) No. 304 of 2018
                                                     Date of Order: 23.08.2024
Shri. Diwan A. Sangma & Anr.           Vs.       The Chief Executive Member,
                                                 GHADC

Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   : Mr. S. Changkija, Adv.
For the Respondent(s)             : Mr. S. Dey, SC GHADC (For R 1 & 2)

Mr. S. Deb, Adv. (For R 4)

Mr. S. Deb, learned counsel for the respondent No. 4 has submitted that the written argument on behalf of the respondent No. 4 has been filed today.

Accordingly, this matter is now reserved for judgment.

Judge

Meghalaya 23.08.2024 "Tiprilynti-PS"