Shri Pynshailang Warjri vs . 1. State Of Meghalaya
2024 Latest Caselaw 535 Meg

Citation : 2024 Latest Caselaw 535 Meg
Judgement Date : 8 August, 2024

High Court of Meghalaya

Shri Pynshailang Warjri vs . 1. State Of Meghalaya on 8 August, 2024

                                                               2024:MLHC:709


 Serial No. 02
 Supplementary List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Crl. M.C. No. 85 of 2024
                                                  Date of Order: 08.08.2024
Shri Pynshailang Warjri               Vs.      1. State of Meghalaya
S/o. (L) D. Marwein,                           Through the Superintendent
R/o. Nongrah Dongktieh, Shillong,              of Police, East Khasi Hills
East Khasi Hills District, Meghalaya.          District, Meghalaya.
                                               2. Officer-In-Charge,
                                               Rynjah Police Station, East
                                               Khasi Hills, District,
                                               Meghalaya.
Coram:
               Hon'ble Mr. Justice B. Bhattacharjee, Judge

Appearance:
For the Petitioner/Appellant(s)   :      Mr. H.R. Nath, Adv.

For the Respondent(s)             :      Mr. N.D. Chullai, AAG with

Mr. E.R. Chyne, GA.

This is an application under Section 5 of the Indian Limitation Act, 1963 for condonation of delay of 3(three) days in preferring the appeal against the Judgment and Order dated 30.05.2024 passed by the learned Special Judge (POCSO), East Khasi Hills District, Shillong.

Heard Mr. H.R. Nath, learned counsel for the appellant and Mr. N.D. Chullai, learned AAG appearing for the Respondents.

The reason for delay has been satisfactorily explained in the petition. Learned AAG has no objection to the prayer of condonation of delay.

2024:MLHC:709

In view of the above, the delay of 3(three) days in preferring the connected appeal is hereby condoned.

Registry shall diarize the appeal and list it for admission in the next week.

The application stands disposed of.

Judge Meghalaya 08.08.2024 "N.Swer, Stenographer, Gr-II"