Smti. Pemilish D. Sangma vs . Smti. Bensilla Ch. Sangma
2024 Latest Caselaw 527 Meg

Citation : 2024 Latest Caselaw 527 Meg
Judgement Date : 5 August, 2024

High Court of Meghalaya

Smti. Pemilish D. Sangma vs . Smti. Bensilla Ch. Sangma on 5 August, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 19
Regular List
                            HIGH COURT OF MEGHALAYA
                                  AT SHILLONG

    CRP No. 2 of 2019                                  Date of Order: 05.08.2024


    Smti. Pemilish D. Sangma            Vs.         Smti. Bensilla Ch. Sangma

    Coram:
                    Hon'ble Mr. Justice H. S. Thangkhiew, Judge


    Appearance:

    For the Petitioner/Appellant(s) :         Ms. S. Bhattacharjee, Adv.

    For the Respondent(s)           :         Mr. P.T. Sangma, Adv.

As Mr. P.T. Sangma, learnedd counsel for the respondent has filed the written argument.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 05.08.2024 "D.Thabah-PS"

Download the LatestLaws.com Mobile App