Smti. Brijita Nongbri & 6 Ors. vs . Smti. Jasinta Nongbri.
2024 Latest Caselaw 523 Meg

Citation : 2024 Latest Caselaw 523 Meg
Judgement Date : 2 August, 2024

High Court of Meghalaya

Smti. Brijita Nongbri & 6 Ors. vs . Smti. Jasinta Nongbri. on 2 August, 2024

Author: H.S.Thangkhiew

Bench: H.S.Thangkhiew

 Serial No.16
 Regular List

                       HIGH COURT OF MEGHALAYA
                           AT SHILLONG


CRP. No. 4 of 2024
                                             Date of Order : 02.08.2024

Smti. Brijita Nongbri & 6 Ors.       Vs.        Smti. Jasinta Nongbri.


Coram:
                Hon'ble Mr. Justice H.S.Thangkhiew, Judge

Appearance:
For the Petitioner/Applicant(s) :    Mr. L.Khyriem, Adv.
                                     Mr. P.Lyngdoh, Adv.

For the Respondent(s)            :   Mr. S.Syngkon, Adv.

Mr. R.Pyngrope, Adv.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 02.08.2024 "Samantha PS"

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