High Court of Meghalaya
Shri. Mithun Dey vs The Khasi Hills Autonomous District ... on 12 April, 2024
Author: H.S.Thangkhiew
Bench: H.S.Thangkhiew
Serial No.25 & 26
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
MC[WP(C)]. No. 201 of 2023 in
WP(C). No. 318 of 2023
Date of Decision :12.04.2024
1. Shri. Mithun Dey,
Son of Shri Pati Dey,
Resident of Upper Jail Road,
Shillong, East Khasi Hills District,
Meghalaya.
2. Shri Samir Kuri,
Son of (L) Rishikesh Kuri,
Resident of Lower Mawprem,
Shillong, East Khasi Hills District,
Meghalaya.
3. Shri Prasanta Kumar Paul,
Son of Shri. S.K.Paul ,
Resident of Upper Jail Road,
Shillong, East Khasi Hills District,
Meghalaya.
4. Shri. Rupon Paul,
Son of Shri. Amendra Paul,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
5. Shri. Abdul Latif Ashrafi,
Son of Mawlana A. Aziz,
Resident of Umsohsun,
Shillong, East Khasi Hills District,
Meghalaya.
6. Shri Jhantu Chandra Dey,
Son of (L) Govindo Dey,
Resident of Laban,
Shillong, East Khasi Hills District,
Meghalaya.
7. Shri. Gopal Paul,
Son of Shri. Brajendra Paul,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
8. Shri. Sayed Tarique Ali,
Son of Sayed Amanullah,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
9. Shri. Chandra Kuri,
Son of Shri. Nipesh Kuri,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
10. Shri. Rahul Kumar Shah,
Son of Shri. Pradeep Kr Shah,
Resident of Barapathar,
Shillong, East Khasi Hills District,
Meghalaya.
11. Shri. Sujit Dhar,
Son of (L) Nani Gopal Dhar,
Resident of Upper Jail Road,
Shillong, East Khasi Hills District,
Meghalaya.
12. Shri. Ashikul Hasan,
Son of (L) Saukat Ali,
Resident of Jhalupara,
Shillong, East Khasi Hills District,
Meghalaya.
13. Shri. Sanju Kuri,
Son of (L) R.R.Kuri,
Resident of Mawbah,
Shillong, East Khasi Hills District, Meghalaya.
14. Shri. Sanjeet Kuri,
Son of (L) Hrishikesh Kuri,
Resident of Lower Mawprem,
Shillong, East Khasi Hills District,
Meghalaya.
15. Shri. Manoj Paul,
Son of Shri Babul Paul,
Resident of Forest Colony,
Shillong, East Khasi Hills District,
Meghalaya.
16. Shri. Bimal Kuri,
Son of Shri Bibash Kuri,
Resident of Lumsohphoh,
Shillong, East Khasi Hills District,
Meghalaya.
17. Shri. Anuj Paul,
Son of Shri Anil Paul,
Resident of Bishop Falls, Mawprem,
Shillong, East Khasi Hills District,
Meghalaya.
18. Shri. Bishu Ghosh,
Son of Shri Jithendra Ghosh,
Resident of Upper Jail Road,
Shillong, East Khasi Hills District,
Meghalaya.
19. Shri. Rajesh Paul,
Son of Shri Kaushik Paul,
Resident of Laban,
Shillong, East Khasi Hills District,
Meghalaya.
20. Shri. Prajesh Paul,
Son of (L) Chittraranjan Paul,
Resident of Upper Mawprem,
Shillong, East Khasi Hills District,
Meghalaya.
21. Shri. Manoj Deb,
Son of (L) Bijon Deb,
Resident of Upper Mawprem,
Shillong, East Khasi Hills District,
Meghalaya.
22. Shri. Nawal Mahto,
Son of Shri Sundar Mahto,
Resident of Harijan Colony,
Shillong, East Khasi Hills District,
Meghalaya.
23. Shri. Kalam Uddin Barbhuiya,
Son of Shri A. Barbhuiya,
Resident of Lower Jail Road,
Shillong, East Khasi Hills District,
Meghalaya.
24. Shri. Ranu Deb,
Son of Shri. Boroda Deb,
Resident of Umsohsun,
Shillong, East Khasi Hills District,
Meghalaya.
25. Shri. Dulon Modak,
Son of Shri Shushanka Modak,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
26. Smti. Moni Das,
Daughter of Boroda Deb,
Resident of Mawbah,
Shillong, East Khasi Hills District,
Meghalaya.
27. Shri. Sukdeb Debnath,
Son of Shri. B.K.Debnab,
Resident of Madan iing Syiem Mylliem,
East Khasi Hills District.
...Petitioners.
-Vs-
1. The Khasi Hills Autonomous District Council,
Represented by its Secretary,
Executive Committee,
Shillong, East Khasi Hills District,
Meghalaya.
2. Executive Member, I/c. Trade etc.,
Khasi Hills Autonomous District Council, Shillong,
East Khasi Hills District,
Meghalaya.
3. Licensing Officer, I/c. Trade etc.,
Khasi Hills Autonomous District Council, Shillong,
East Khasi Hills District,
Meghalaya.
...Respondents
4. Syiem of Mylliem, Mylliem Syiemship,
Mawkhar, East Khasi Hills District,
Meghalaya.
...Pro-Forma Respondent
Coram:
Hon'ble Mr. Justice H.S.Thangkhiew, Judge.
Appearance:
For the Petitioner/Appellant(s) : Mr. H.L.Shangreiso, Sr. Adv. with
Mr. T.Dkhar, Adv.
For the Respondent(s) : Mr.V.G.K.Kynta, Sr. Adv. with
Ms. C.Nongkhlaw, Adv. for R 1-3.
Mr. L.Khyriem, Adv. with
Mr. W.Jyrwa, Adv. for R 4.
ORAL
In view of the judgment and order dated 12-04-2024, passed in WP(C).
No. 318 of 2023, this Misc. case also stands disposed of.
Judge
Meghalaya
12.04.2024
"Samantha PS"
