Deipormi Dkhar vs . State Of Meghalaya & 3 Ors.
2024 Latest Caselaw 172 Meg

Citation : 2024 Latest Caselaw 172 Meg
Judgement Date : 3 April, 2024

High Court of Meghalaya

Deipormi Dkhar vs . State Of Meghalaya & 3 Ors. on 3 April, 2024

Author: H. S. Thangkhiew

Bench: H. S. Thangkhiew

Serial No. 23
Regular List
                            HIGH COURT OF MEGHALAYA
                                  AT SHILLONG

    WP(C) No. 299 of 2023                               Date of Order: 03.04.2024


    Deipormi Dkhar                      Vs.        State of Meghalaya & 3 Ors.

    Coram:
                    Hon'ble Mr. Justice H. S. Thangkhiew, Judge


    Appearance:

    For the Petitioner/Appellant(s) :         Mr. S.K. Roy, Adv.

    For the Respondent(s)           :         Mr. A. Kumar, AG with

Mr. N. Syngkon, GA.

The bullet points on behalf of the parties have been submitted. Hearing concluded. Judgment reserved.

Judge

Meghalaya 03.04.2024 "D.Thabah-PS"

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