Smti. Nazila Begum vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 613 Meg

Citation : 2022 Latest Caselaw 613 Meg
Judgement Date : 20 October, 2022

High Court of Meghalaya

Smti. Nazila Begum vs . State Of Meghalaya & Ors. on 20 October, 2022

Serial No. 32
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 383 of 2017                               Date of Order: 20.10.2022


   Smti. Nazila Begum                  Vs.        State of Meghalaya & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :         Mr. S. Deb, Adv.

   For the Respondent(s)           :         Mr. H. Abraham, GA (For R 1 & 2)

Ms. P. Agarwal, Adv. (For R 4).

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.10.2022 "D.Thabah-PS"

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