Shri. Armstrong Syiem vs . Collector, Ri-Bhoi District, ...
2022 Latest Caselaw 663 Meg

Serial No. 08
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   MC(FA) No. 24 of 2022
   In FA No. 1 of 2022                               Date of Order: 14.11.2022

   Shri. Armstrong Syiem              Vs. Collector, Ri-Bhoi District, Nongpoh

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:
   For the Applicant (s)          :       Mr. V.K. Jindal, Sr. Adv. with
                                          Mr. V. Kumar, Adv.

   For the Respondent(s)          :       Ms. Z.E. Nongkynrih, GA vice

Mr. S. Sen, Sr. GA.

This is an application filed by the applicant respondent No. 1 for correction of the typographical error, which has appeared in the judgment of this Court dated 21.06.2022, passed in MC(FA) No. 3 of 2022, wherein the Decreetal amount has been shown as Rs.6,21,35,565.00/- instead of Rs.6,62,33,014.50/-.

Ms. Z.E. Nongkynrih, learned counsel prays that she may be allowed two days' time to obtain instructions on the said Misc. Application.

Prayer is allowed.

List this matter on 17th November, 2022.

Judge Meghalaya 14.11.2022 "D.Thabah-PS"