Shri. Siljon A. Sangma vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 252 Meg

Citation : 2022 Latest Caselaw 252 Meg
Judgement Date : 30 May, 2022

High Court of Meghalaya

Shri. Siljon A. Sangma vs . State Of Meghalaya & Ors. on 30 May, 2022

     Serial No. 13
     Regular List

                          HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

WP(C) No. 309 of 2017
                                                     Date of Order: 30.05.2022
Shri. Siljon A. Sangma                  Vs.          State of Meghalaya & Ors.
Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :      Mr. A. H. Hazarika, Adv.
For the Respondent(s)             :      Mr. R. Gurung, GA (For R 1-6)

Mr. B. K. Biswa, Adv. (For R 7-9)

Heard the parties. Judgment is reserved.

Judge Meghalaya 30.05.2022 "Tiprilynti-PS"

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