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Pioneer Carbide Pvt. Ltd. & Anr. vs . Union Of India & Ors.
2022 Latest Caselaw 81 Meg

Citation : 2022 Latest Caselaw 81 Meg
Judgement Date : 16 March, 2022

High Court of Meghalaya
Pioneer Carbide Pvt. Ltd. & Anr. vs . Union Of India & Ors. on 16 March, 2022
Serial No. 06
Supplementary List
                          HIGH COURT OF MEGHALAYA
                                AT SHILLONG

  WP(C) No. 180 of 2021                                 Date of Order: 16.03.2022


  Pioneer Carbide Pvt. Ltd. & Anr.                Vs.     Union of India & Ors.

  Coram:
                      Hon'ble Mr. Justice H. S. Thangkhiew, Judge


  Appearance:

  For the Petitioner/Appellant(s) :      Mr. K. Paul, Sr. Adv. with
                                         Mr. S. Thapa, Adv.

  For the Respondent(s)           :      Dr. N. Mozika, ASG with

Mr. S. Rumthao, Adv. (For R 1-6) Mr. S. Jindal, Adv. (For R 7).

Heard learned counsel for the parties. Judgment reserved.

Judge

Meghalaya 16.03.2022 "D.Thabah-PS"

 
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