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Dr. (Mrs.) Philamon Nongbet vs . Union Of India & Ors.
2022 Latest Caselaw 79 Meg

Citation : 2022 Latest Caselaw 79 Meg
Judgement Date : 15 March, 2022

High Court of Meghalaya
Dr. (Mrs.) Philamon Nongbet vs . Union Of India & Ors. on 15 March, 2022
   Serial No. 01
   Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

WP(C) No. 118 of 2018
                                                    Date of Order: 15.03.2022
Dr. (Mrs.) Philamon Nongbet            Vs.          Union of India & Ors.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :    Mr. Philemon Nongbri, Adv.
For the Respondent(s)             :    Mr. K.P. Bhattacharjee, GA. for R 2-4.

Ms. P. Bhattacharjee, Adv. for R 5. None for R 1.

Heard learned counsels for the parties who submit that pleadings are complete.

Written submission has been filed by the learned counsel for the petitioner as well as the learned counsel for the respondent No. 5.

Accordingly, judgment is reserved.

Judge

Meghalaya 15.03.2022 "D. Nary, PS"

 
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