State Of Meghalaya vs . Yoribha Shylla & Anr.
2022 Latest Caselaw 68 Meg

Citation : 2022 Latest Caselaw 68 Meg
Judgement Date : 11 March, 2022

High Court of Meghalaya

State Of Meghalaya vs . Yoribha Shylla & Anr. on 11 March, 2022

       Serial No.14
       Regular List

                          HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

Crl. Petn. No.7 of 2021
                                                     Date of Order: 11.03.2022
State of Meghalaya                    Vs.                Yoribha Shylla & Anr.
Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :      Mr. N. D. Chullai, AAG with
                                         Ms. R. Colney, GA

For the Respondent(s)             :      Ms. N. M. Kharshemlang, Adv. R 1 & 2

Heard Mr. N. D. Chullai, learned AAG along with Ms. R. Colney, learned GA. Also heard Ms. N. M. Kharshemlang, learned counsel for respondents No.1 and 2.

On hearing the parties, judgment is reserved.

Judge

Meghalaya 11.03.2022 "Tiprilynti-PS"

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