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Smti. Emilasha Laloo vs . Shri. Nishan Skhem Blah
2022 Latest Caselaw 53 Meg

Citation : 2022 Latest Caselaw 53 Meg
Judgement Date : 4 March, 2022

High Court of Meghalaya
Smti. Emilasha Laloo vs . Shri. Nishan Skhem Blah on 4 March, 2022
   Serial No. 02
   Regular List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl.Petn. No. 24 of 2021
                                                       Date of Order: 04.03.2022
Smti. Emilasha Laloo              Vs.             Shri. Nishan Skhem Blah
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Mr. K.C. Gautam, Adv.
For the Respondent(s)             :     Mr. N.M. Mansuri, Adv.

Heard learned counsels for the parties. Hearing concluded. Judgment reserved.

Judge

Meghalaya 04.03.2022 "D. Nary, PS"

 
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