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Skhemborlang Suting & Anr. vs . State Of Meghalaya & Anr.
2022 Latest Caselaw 49 Meg

Citation : 2022 Latest Caselaw 49 Meg
Judgement Date : 3 March, 2022

High Court of Meghalaya
Skhemborlang Suting & Anr. vs . State Of Meghalaya & Anr. on 3 March, 2022
     Serial No. 21
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Crl. Petn. No. 63 of 2021
                                                    Date of Order: 03.03.2022
Skhemborlang Suting & Anr.               Vs.        State of Meghalaya & Anr.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :     Mr. K. Ch. Gautam, Adv.
For the Respondent(s)              :     Mr. K. Khan, Sr. PP. with

Mr. H. Kharmih, Sr. GA.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                           Yes/No

Heard learned counsel for the parties,

Judgment reserved.

Judge

Meghalaya 03.03.2022 "N.Swer, Stenographer"

 
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