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Concord Stones Llp & Anr. vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 43 Meg

Citation : 2022 Latest Caselaw 43 Meg
Judgement Date : 1 March, 2022

High Court of Meghalaya
Concord Stones Llp & Anr. vs . State Of Meghalaya & Ors. on 1 March, 2022
Serial No. 10
Supplementary List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

  WP(C) No. 276 of 2021                              Date of Order: 01.03.2022


  Concord Stones LLP & Anr.              Vs.         State of Meghalaya & Ors.

  Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


  Appearance:

  For the Petitioner/Appellant(s) :      Mr. K. Paul, Sr. Adv. with
                                         Mr. S. Chanda, Adv.

  For the Respondent(s)           :      Mr. A. Kumar, AG with

Ms. I. Lyngwa, GA.

Ms. R. Colney, GA.

Oral:

Mr. K. Paul, learned senior counsel assisted by Mr. S. Chanda, learned counsel for the petitioner submits that in view of the judgment and order dated 16.12.2021 passed in WP(C) No. 338 of 2021, prays that he may be allowed to withdraw this application to seek alternative remedy before the National Green Tribunal (NGT).

Prayer is allowed.

Accordingly, matter stands closed and disposed of on withdrawal.

Judge

Meghalaya 01.03.2022 "D.Thabah-PS"

 
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