Shri. Sunil Kumar Singha vs . State Of Meghalaya & 2 Ors.
2022 Latest Caselaw 372 Meg

Citation : 2022 Latest Caselaw 372 Meg
Judgement Date : 19 July, 2022

High Court of Meghalaya

Shri. Sunil Kumar Singha vs . State Of Meghalaya & 2 Ors. on 19 July, 2022

    Serial No. 27
    Regular List


                         HIGH COURT OF MEGHALAYA
                               AT SHILLONG

Crl. Petn. No. 7 of 2022
                                                    Date of Order: 19.07.2022
Shri. Sunil Kumar Singha               Vs.         State of Meghalaya & 2 Ors.
Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Appellants                 :     Mr. P. Yobin, Adv.
For the Respondents                :     Mr. H. Kharmih, Addl. Sr. GA

Heard learned counsels for the parties. Judgment reserved.

Judge

Meghalaya 19.07.2022 "Tiprilynti-PS"

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