Smti. Shrial Syiem & Ors. vs . Klestina Syiem & Anr.
2022 Latest Caselaw 28 Meg

Citation : 2022 Latest Caselaw 28 Meg
Judgement Date : 22 February, 2022

High Court of Meghalaya

Smti. Shrial Syiem & Ors. vs . Klestina Syiem & Anr. on 22 February, 2022

Serial No.21
Regular. List
                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

CRP. No.37 of 2020                     Date of Order: 22.02.2022
______________________________________________________________
Smti. Shrial Syiem & Ors.      Vs.    Klestina Syiem & Anr.
Coram:
      Hon'ble Mr. Justice H. S. Thangkhiew, Judge


Appearance:
For the Petitioner/Appellant(s) : Mr. V.G. K. Kynta, Sr. Adv. with
                                  Mr. G. Kynta, Adv.


For the Respondent(s)          : None.

Matter taken up via Hybrid Mode. Matter has been heard ex-parte. Hearing concluded. Judgment reserved.

Judge

Meghalaya 22.02.2022 "Biswarup PS"

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