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Shri. Fourness Dhar vs . Smti. Corsica Shabong & Anr.
2022 Latest Caselaw 738 Meg

Citation : 2022 Latest Caselaw 738 Meg
Judgement Date : 16 December, 2022

High Court of Meghalaya
Shri. Fourness Dhar vs . Smti. Corsica Shabong & Anr. on 16 December, 2022
     Serial No. 01
     Supplementary
     List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

Crl.M.C. No. 53 of 2022
In Crl.Petn. No. 15 of 2022
                                              Date of Decision: 16.12.2022
Shri. Fourness Dhar               Vs.        Smti. Corsica Shabong & Anr.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :    Mr. L. Shongwan, Adv.
                                        Mr. S.M. Suna, Adv.
For the Respondent(s)              :    Mr. S. Sen, Adv. for R 1.

Mr. A.G. Momin, Adv. for R 2.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                         Yes/No

                        JUDGMENT AND ORDER

In view of the judgment and order dated 16.12.2022 passed in Crl.Petn. No. 15 of 2022, this Misc. Case also stands disposed of.

Judge

Meghalaya 16.12.2022 "D. Nary, PS"

 
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