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M/S Oriental Insurance Company ... vs . Smti Chinta Devi & 6 Ors.
2022 Latest Caselaw 473 Meg

Citation : 2022 Latest Caselaw 473 Meg
Judgement Date : 22 August, 2022

High Court of Meghalaya
M/S Oriental Insurance Company ... vs . Smti Chinta Devi & 6 Ors. on 22 August, 2022
     Serial No. 15
     Regular List



                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

MAC.App. No. 4 of 2018
                                                   Date of Order: 22.08.2022
M/s Oriental Insurance Company Ltd.          Vs.   Smti Chinta Devi & 6 Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :    Mr. A. Khan, Adv.
For the Respondent(s)             :    Mr. M. Sharma, Adv.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                        Yes/No


Parties are heard. Judgment reserved.

Judge

Meghalaya 22.08.2022 "N.Swer, Stenographer"

 
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