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Smti Parbati Thapa vs . The Union Of India & 3 Ors.
2022 Latest Caselaw 467 Meg

Citation : 2022 Latest Caselaw 467 Meg
Judgement Date : 17 August, 2022

High Court of Meghalaya
Smti Parbati Thapa vs . The Union Of India & 3 Ors. on 17 August, 2022
     Serial No. 06
     Regular List



                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

WP(C) No. 372 of 2016
                                                     Date of Order: 17.08.2022
Smti Parbati Thapa                 Vs.             The Union of India & 3 Ors.
Coram:
                 Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)    :     Mr. H.L. Shangreiso, Sr. Adv. With
                                         Mr. A. Syiem, Adv.
For the Respondent(s)              :     Dr. N. Mozika, ASG, with,

Ms. S. Rumthao, Adv.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii)      Whether approved for publication
         in press:                                          Yes/No


Parties have filed their respective arguments. Accordingly, judgment is reserved.

Judge

Meghalaya 17.08.2022 "N.Swer, Stenographer"

 
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