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Smti. M.M. Sangma & 10 Ors. vs . State Of Meghalaya & 7 Ors.
2022 Latest Caselaw 443 Meg

Citation : 2022 Latest Caselaw 443 Meg
Judgement Date : 11 August, 2022

High Court of Meghalaya
Smti. M.M. Sangma & 10 Ors. vs . State Of Meghalaya & 7 Ors. on 11 August, 2022
   Serial No. 04
   Regular List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

WP(C) No. 324 of 2014
                                                   Date of Order: 11.08.2022
Smti. M.M. Sangma & 10 Ors.             Vs.   State of Meghalaya & 7 Ors.
Coram:
                Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   :     Ms. D. Pala, Adv. vice
                                        Mr. S.P. Mahanta, Sr. Adv.
For the Respondent(s)             :     Mr. S. Sengupta, Addl.Sr.GA. for R 1-5.

Mr. S. Deb, Adv. vice Mr. S. Dey, Adv. for R 6-8.

Mr. S. Sengupta, learned Addl. Sr. GA has submitted that the written argument on behalf of the State respondents No. 1-5 has been filed today.

This being the case, this matter is now reserved for judgment.

Judge

Meghalaya 11.08.2022 "D. Nary, PS"

 
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