Shri. Thwen Marngar & Anr. vs . The Marwir Village Dorbar & Ors.
2022 Latest Caselaw 428 Meg

Citation : 2022 Latest Caselaw 428 Meg
Judgement Date : 3 August, 2022

High Court of Meghalaya

Shri. Thwen Marngar & Anr. vs . The Marwir Village Dorbar & Ors. on 3 August, 2022

Serial No. 27
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 13 of 2021                                Date of Order: 03.08.2022


   Shri. Thwen Marngar & Anr.          Vs.     The Marwir Village Dorbar & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :         Mr. H.L. Shangreiso, Sr. Adv. with
                                             Mr. T. Dkhar, Adv.

   For the Respondent(s)           :         Mr. S. Chakrawarty, Sr. Adv. with

Ms. A. Barua, Adv. (For R 1-3) Mr. H. Kharmih, GA (For R 4-6).

Hearing concluded. Judgment reserved.

Judge

Meghalaya 03.08.2022 "D.Thabah-PS"

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