Md. Sulaiman vs . State Of Meghalaya & Ors.
2022 Latest Caselaw 181 Meg

Citation : 2022 Latest Caselaw 181 Meg
Judgement Date : 27 April, 2022

High Court of Meghalaya

Md. Sulaiman vs . State Of Meghalaya & Ors. on 27 April, 2022

  Serial No.06
  Supp. List

                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

WP(C). No. 320 of 2021
                                                   Date of Order :27.04.2022

Md. Sulaiman                            Vs.   State of Meghalaya & Ors.


Coram:
        Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :       Mr. S.Jindal, Adv.

For the Respondent(s)           :       Mr. K.Khan, Sr. Adv. with

Mr. S.K.Hassan, Adv. for R 4. Mr. S.J.Diengdoh, Adv. vice Mr. T.T.Diengdoh, Sr. Adv. for R 3.

Written submissions received.

Judgment reserved.

Judge

Meghalaya 27.04.2022 "Samantha PS"

Download the LatestLaws.com Mobile App