Green Valliey Industries Limited vs . Meghalaya Energy Corporation
2022 Latest Caselaw 162 Meg

Citation : 2022 Latest Caselaw 162 Meg
Judgement Date : 20 April, 2022

High Court of Meghalaya

Green Valliey Industries Limited vs . Meghalaya Energy Corporation on 20 April, 2022

Serial No. 26
Regular List
                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

   WP(C) No. 9 of 2022                            Date of Order: 20.04.2022


   Green Valliey Industries Limited    Vs. Meghalaya Energy Corporation
                                           Ltd. & Ors.

   Coram:
                       Hon'ble Mr. Justice H. S. Thangkhiew, Judge


   Appearance:

   For the Petitioner/Appellant(s) :   Mr. K. Paul, Sr. Adv. with
                                       Mr. S. Chanda, Adv.

   For the Respondent(s)           :   Mr. A. Kumar, AG with

Mr. A.H. Kharwanlang, GA. Ms. S. Laloo, GA.

Hearing concluded. Judgment reserved.

Judge

Meghalaya 20.04.2022 "D.Thabah-PS"

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