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The Shillong Municipal Employees vs . Mr. B.Kharmawphlang & Anr.
2022 Latest Caselaw 112 Meg

Citation : 2022 Latest Caselaw 112 Meg
Judgement Date : 1 April, 2022

High Court of Meghalaya
The Shillong Municipal Employees vs . Mr. B.Kharmawphlang & Anr. on 1 April, 2022
     Serial No.05
     Supp. List

                         HIGH COURT OF MEGHALAYA
                             AT SHILLONG

Cont.Cas(C). No. 21 of 2020 in
WP(C). No. 167 of 2019
                                                    Date of Order :01.04.2022

The Shillong Municipal Employees        Vs.   Mr. B.Kharmawphlang & Anr.
Association.
Coram:
         Hon'ble Mr. Justice H.S.Thangkhiew, Judge.

Appearance:
For the Petitioner/Appellant(s) :       Mr. A.S.Siddiqui, Sr. Adv. with
                                        Ms. M.K.Sah, Adv.

For the Respondent(s)            :      Mr. H.Abraham, GA for R 1

Mr. P.N.Nongbri, Adv. for R 2.

i) Whether approved for reporting in Yes/No Law journals etc:

ii) Whether approved for publication Yes/No in press:

______________________________________________________________

ORAL

In view of the judgment rendered by the Division Bench on 28-03-2022 passed in WA. No. 12 of 2021, this matter stands closed and disposed of.

Judge

Meghalaya 01.04.2022 "Samantha PS"

 
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