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Wangkhem Ratankumar Singh vs State Of Manipur & Anr
2026 Latest Caselaw 2318 Mani

Citation : 2026 Latest Caselaw 2318 Mani
Judgement Date : 31 March, 2026

[Cites 0, Cited by 0]

Manipur High Court

Wangkhem Ratankumar Singh vs State Of Manipur & Anr on 31 March, 2026

Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
                                                                Supp. IN. 1




                  IN THE HIGH COURT OF MANIPUR
                               AT IMPHAL
WP(C) No. 38 of 2023
Wangkhem Ratankumar Singh                           ... Petitioner
       Vs.
State of Manipur & anr.                             ... Respondents

                          B E F O R E
            HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

                              O R D E R

31-03-2026

Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Julekha Khan, learned counsel appeared for the petitioner and Mr. Th. Vashum, learned GA appeared for the respondents.

The learned senior counsel appearing for the petitioner submitted that the petitioner might have retired from service on attaining the age of superannuation during the pendency of this writ petition and as such, the learned senior counsel prays for taking up this matter day after tomorrow, i.e., on 02-04-2026 so as to enable him to get instruction.

As prayed for by the learned senior counsel, list this case again on 02-04-2026.

JUDGE Devananda

 
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