Citation : 2026 Latest Caselaw 2316 Mani
Judgement Date : 31 March, 2026
Lucy Digitally signed
by Lucy
Gurum Gurumayum
Date: 2026.03.31
Item Nos. 6
IN THE HIGH COURT OF MANIPUR
ayum 17:16:03 +05'30' AT IMPHAL
RSA No. 4 of 2017
Th. Ibochouba Singh Died and Represented by His LRS
...Appellant/s
Vrs.
A (O) Radhamani Devi & 3 Ors ...Respondent/s
-B E F O R E-
HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH
31.03.2026
Due to paucity of time, hearing of this case cannot be
taken up today.
On the joint request made by the learned counsel
appearing for the parties, list this case again on 27.04.2026.
JUDGE
Lucy
Page 1
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