Ingudam Chitrasen Meitei & 14 Ors vs Vrs
2026 Latest Caselaw 2260 Mani

Manipur High Court

Ingudam Chitrasen Meitei & 14 Ors vs Vrs on 30 March, 2026

Author: Ahanthem Bimol Singh

Bench: Ahanthem Bimol Singh

         Digitally signed
Lucy by Lucy
      Gurumayum
Gurum Date:
      2026.03.30
                                                                        Item Nos. 9-11
                            IN THE HIGH COURT OF MANIPUR
ayum 16:31:52
      +05'30'                         AT IMPHAL

               WP(C) No. 882 of 2025
               Ingudam Chitrasen Meitei & 14 Ors                       ...Petitioner/s
                   Vrs.
               Union of India & 3 Ors                                ...Respondent/s

With MC(WP(C)) No. 175 of 2026 MC(WP(C)) No. 812 of 2025

-B E F O R E-

HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH

30.03.2026

Mr. Kh. Samarjit, learned Sr. counsel and DSGI

appearing for the respondents seeks 10(ten) days' time for filing

objection to the connected MC(WP(C)) No. 175 of 2026.

Mr. N. Zequeson, learned counsel appearing for the

petitioners submitted that he has no objection.

As prayed for, list these cases again on 16.04.2026.

Earlier interim order shall continue till the next date.

JUDGE

Lucy

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